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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(4) in The Electricity (Supply) Act, 1948

(4)[Debentures or bonds issued] [ Substituted by Act 23 of 1978, Section 12, for " stock issued" (w.e.f. 3.6.1978).] by the Board under this section shall be issued, transferred, dealt with the redeemed in such manner as may be prescribed.