Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Assam - Section

Section 1 in Assam Municipal Act, 1956

1. Short title, extent and commencement.

(1)This Act may be called the Assam Municipal Act, 1956.
(2)It extends to the whole of Meghalaya provided that the Chief Commissioner may by Notification direct that the Act shall apply to any particular area with such exceptions as may be specified;
(3)It shall come into on such date as the Chief commissioner may, by notification, direct.