Section 33(8)(i) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

(i)Where a service-holder is entitled to a ryotwari patta under section 9 in respect of any land, he shall have the option-

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