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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(d) in The Commissions For Protection Of Child Rights Act, 2005

(d)the salary and allowances and other terms and conditions of service of officers and other employees of the Commission under sub-section (3) of section 11; and