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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(h) in The Rights of Persons with Disabilities Act, 2016

(h)Chairperson, National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities, Member, ex officio;