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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Mizoram - Subsection

Section 19(3) in Chakma Autonomous District Council (Village Councils) Act, 2002

(3)The President shall cause all such orders and notifications to be read out by the Secretary in the meeting of the Village Council and if it is necessary to be brought to the knowledge of the public and it shall be given over to the Secretary for publication by the "Dakkerani".