Allahabad High Court
Munni vs Gyaneshwar Prasad on 9 March, 2016
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 491 of 1998 Appellant :- Munni Respondent :- Gyaneshwar Prasad Counsel for Appellant :- Kamal Singh Yadav,B.Dayal,V.Sahai Counsel for Respondent :- Pankaj Mithal Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
1. It appears that record of Court below has not been received so far.
2. Office shall ensure summoning of lower Court record within three weeks
3. Steps be taken within a week.
Order Date :- 9.3.2016 Pravin