Section 2(i) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016
(i)"Feed-in-Tariff" (FiT) means the tariff for procurement of electricity by the Distribution Licensee from the Micro-Grid based renewable energy system as determined by Madhya Pradesh Electricity Regulatory Commission pursuant to Section 61(h) of the Act;(i)"Grid Arrival" means extension of Distribution Licensee's system in the Micro-Grid area;
