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Union of India - Section

Section 58 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

58. Allocation

.-The proceeds of the cess transferred to the Limestone and Dolomite Mines Labour Welfare Fund every year and such other moneys as may be received in the Fund shall be distributed by the Central Government for expenditure in limestone and dolomite producing areas in proportion to their production or in such manner as may be decided in consultation with the Government of those areas.