Himachal Pradesh High Court
Suleman vs . Union Of India And Others A/W on 16 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Suleman vs. Union of India and others a/w connected matters CWP No. 2369 of 2018 a/w CWP 1074 of 2019, CWPIL Nos. 32 & 42 of 2021, CWP No. 3334 of 2021 and CWPIL No. 4 of 2022 & CWP No. 3511 .
of 2022.
CWP No. 2369/201816.05.2023 Present: Mr. Rajnish Maniktala, Senior Advocate as Amicus Curiae with Mr. Naresh Verma, Advocate.
Mr. Deven Khanna, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
Mr. Maan Singh, Advocate for respondent No.3.
Mr. Jagdish Thakur, Advocate respondent No.5.
Mr. K.B. Khajuria, Advocate for respondent No.6.
Mr. Arun Kaushal, Advocate, for M.C. Chamba & Dalhousie and M.C. Sunder Nagar.
CWP No.1074/2019Mr. Bhuvnesh Sharma, Senior Advocate with Mr. Parav Sharma, Advocate for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
Mr. K.S. Banyal, Senior Advocate with Mr. Uday Singh Banyal, Advocate for respondent No.3.
Mr. Tara Singh Chauhan, Advocate, for respondent No.5.
Mr. Shyam Singh Chauhan, Advocate for respondent- HRTC.
CWPIL No.32/2021Mr. Neeraj Kumar Shashwat, Advocate, as Amicus Curiae.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, ::: Downloaded on - 17/05/2023 20:35:22 :::CIS -2- Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
.
Mr. Virbahadur Verma, Advocate for respondent No.2.
Dr. Lalit K. Sharma, Advocate for respondent No.4.
CWPIL No.42 /2021Court on its own motion.
Mr. Mohan Sharma, Advocate, for the interveners.
Mr. Virbahadur Verma, Advocate for respondent No.1.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
CWP No. 3334 of 2021Mr. Saurav Rattan, Advocate for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
CWPIL No. 4 of 2022Mr. Adarsh K. Vashishta, Advocate for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
Mr. Virbahadur Verma, Advocate for respondent No.3.
Mr. Sunil Mohan Goel, Advocate for respondent No.5.
CWP No. 3511 of 2022Mr. K.B. Khajuria, Advocate for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, -3- ::: Downloaded on - 17/05/2023 20:35:22 :::CIS Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
Mr. Virbahadur Verma, Advocate, for respondent No. 3.
.
Ms. Divya Sood, Advocate for respondent No.4.
List on 23.5.2023.
( Tarlok Singh Chauhan )
Acting Chief Justice
r ( Virender Singh )
May 16, 2023 (KS) Judge
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