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[Cites 0, Cited by 0] [Section 102(5)] [Section 102] [Entire Act]

State of Haryana - Subsection

Section 102(5)(c) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(c)either have an open end as high as the top of the soil pipe or be carried into a soil pipe at a point not less than seven feet above highest connection to the soil pipe.