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[Cites 0, Cited by 0] [Section 210] [Entire Act]

State of Goa - Subsection

Section 210(2) in Goa Prisons Rules, 2006

(2)Forms of labour. - The following forms of labour may be considered as hard, and the Superintendent shall determine, whether a particular labour is hard or otherwise, according to the nature of the work and the task exerted:-Earth digging.Quarrying.Raising water.Hewing tree and cleaning firewood.Extracting fibre by pounding.Road making.Carrying or hauling loads.Sawing wood.Black-smithy.Out fieldwork.Ploughing fields and other earthwork.Scavenging.Heavy Textile work (Warping blanket and punja carpet making).Rope making, and coir industries.Heavy kitchen work.Bakery - Heavy tasks (kneading flour).Paper industry including printing- Heavy tasks.Masonry.Plumbing.Carpentry - Heavy task.Leather work - Heavy task.Washerman - Heavy task