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Supreme Court - Daily Orders

Kalpana Siddharth Pandey @ Kalpana ... vs Siddharth Omprakash Pandey on 31 October, 2022

Bench: Aniruddha Bose, Vikram Nath

                                                            1

                                          IN THE SUPREME COURT OF INDIA
                                           CIVIL ORIGINAL JURISDICTION


                                    TRANSFER PETITION(s)(Civil) No(s). 1379/2021



     KALPANA SIDDHARTH PANDEY
     @ KALPANA VINOD KUMAR MISHRA                                                Petitioner(s)

                                                           VERSUS

     SIDDHARTH OMPRAKASH PANDEY                                                  Respondent(s)


                                                     O R D E R

The present petition has been filed by the petitioner-wife seeking transfer of Divorce Petition/M.P. No. 911 of 2021 titled “Siddharth Omprakash Pandey vs. Kalpana Siddharth Pandey @ Kalpana Vinod Kumar Mishra” (subject case) pending before the Court of C.J.S.D. Kalyan, at Kalyan (Maharashtra) to the Family Court at Varanasi (Uttar Pradesh).

Heard learned counsel for the petitioner. The respondent goes unrepresented. On considering the facts and circumstances on the basis of which the petitioner seeks transfer of the subject case, we are satisfied that it would be expedient for the ends of justice in transferring the subject case to the Court asked for by the petitioner.

Signature Not Verified

We order accordingly.

Digitally signed by

GEETA AHUJA Date: 2022.11.03 15:58:24 IST Reason: The records shall be sent to the transferee Court and the Family Court at Varanasi (Uttar Pradesh) shall proceed in the matter from the stage at which the matter is transferred to the 2 said Court.

The Transfer Petition stands allowed accordingly. Pending applications, if any, shall stand disposed of. There shall be no order as to costs.

...................J. [ ANIRUDDHA BOSE ] ...................J. [ VIKRAM NATH ] New Delhi;

October 31, 2022.

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ITEM NO.55               COURT NO.13                 SECTION XVI-A

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

Transfer Petition(s)(Civil) No(s). 1379/2021 KALPANA SIDDHARTH PANDEY @ KALPANA VINOD KUMAR MISHRA Petitioner(s) VERSUS SIDDHARTH OMPRAKASH PANDEY Respondent(s) (Mediation Report has been received. IA No. 99285/2021 - STAY APPLICATION) Date : 31-10-2022 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ANIRUDDHA BOSE HON'BLE MR. JUSTICE VIKRAM NATH For Petitioner(s) Mr. Manoj K. Mishra, AOR Mr. Umesh Dubey, Adv.
Mr. Lav Mishra, Adv.
Ms. Kiran Pandey, Adv.
Mr. Alok Pandey, Adv.
Mr. Sudhir S. Rawat, Adv.
For Respondent(s) Ms. Mohini Priya, AOR (N/P) UPON hearing the counsel the Court made the following O R D E R The Transfer Petition stands allowed in terms of the signed order.
(JATINDER KAUR)                                    (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT                         ASSISTANT REGISTRAR
[Signed order is placed on the file]