Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act] State of Tamilnadu - Subsection Section 103(1)(a) in Tamil Nadu Town and Country Planning Act, 1971 (a)the existence of any vacancy in or any defect in the constitution, of the Board or any planning authority;