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[Cites 0, Cited by 0] [Section 45(9)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(9)(b) in The Mineral Conservation and Development Rules, 2017

(b)where sale has not occurred, the product of average sale price published monthly by the Indian Bureau of Mines for a particular mineral grade or concentrate for a particular State and the quantity dispatched or procured: