Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Gujarat - Section

Section 34 in The Gujarat Housing Board Act, 1961

34. [Publication of housing scheme in the Official Gazette].

- Deleted by Gujarat 1 of 1973, section 27.