Central Administrative Tribunal - Jabalpur
Aalok Gupta vs Union Of India on 21 September, 2015
CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH
JABALPUR
Original Application No.200/00817 of 2015
Jabalpur, this Monday, the 21st day of September, 2015
SHRI G.P.SINGHAL, ADMINISTRATIVE MEMBER
Aalok Gupta, s/o late Dr. B.N.P. G upta,
Aged about 58 years, Dy. Chief Operation Manager (TS),
WCR, Jabalpur, R/o Type-V-405/3, Rail Vihar,
Officers Colony, Near Sai Baba Mandir,
Civil Lines, District Jabalpur (MP). -Applicant
(By Advocate Shri Shobit Aditya)
V e r s u s
1. Union of India, Ministry of Railways,
Railway Board, Rail Bhawan, Rafi Marg, New Delhi 110001.
2. The General Manager, West Central Railway (WCR),
Indira Market, District Jabalpur 482001.
3. The Sr. Dy. General Manager/SDGM,
West Central Railway (WCR), Indira Market,
District Jabalpur 482001.
4. The Chief Operations Manager,
West Central Railway (WCR), Indira Market,
District Jabalpur 482001. -Respondents
O R D E R (O R A L)
Learned counsel for the applicant submits that the applicant seeks to withdraw this Original Application.
2. In view of the above, the Original Application is dismissed as withdrawn.
(G.P.Singhal) Administrative Member rn 1 OA 200/00817/2015 Page 1 of 1