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[Cites 0, Cited by 0] [Section 43(1A)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(1A)(b) in The Bombay Tenancy and Agricultural Lands Act, 1948

(b)any subsidiary bank s defined in clause (k) of section 2 of the State Bank of India (Subsidiary Banks) Act, 1959 (38 of 1959);