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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(e) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975

(e)acting as Liaison Officer between the Administrative Department and the [Harijan and Tribal Welfare] [Substituted by Orissa Act 18 of 1988.] Department; and