Section 12(1) in Rajasthan Opium Smoking Prohibition Act, 1950
(1)The [State Government] [Substituted vide Schedule to the Rajasthan Act No. 2 of 1957, published in Rajasthan Gazelte, Part IV-A, Extraordinary, dated 5-1-1957.] may fix and from time to time alter the number of [Senior Civil Judge] [Substituted 'Civil Judge (Senior Division)' by Rajasthan Act No. 15 of 2014] and [Civil Judge] [Substituted 'Civil Judge (Junior Division)' by Rajasthan Act No. 15 of 2014] to be appointed for the whole of [the State of Rajasthan] [Substituted vide Schedule to the Rajasthan Act No. 2 of 1957, published in Rajasthan Gazelte, Part IV-A, ExtraordinaryÂ’dated 5-1-1957.],
