Custom, Excise & Service Tax Tribunal
M/S Jaypee Bela Plant vs Cce, Bhopal on 7 February, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH - COURT NO. 1 Service Tax Appeal No. 73-74 of 2006 DATE OF HEARING : 07.02.2008 DATE OF DECISION : 07.02.2008 M/S Jaypee Bela Plant . Appellant (Rep by Sh. S. Vasudevan, Adv.) VERSUS CCE, Bhopal . Respondent
(Rep. by Sh. A.K. Madan, DR) Date of Hearing : 07.02.2008 ORDER SHEET It is stated that the same issue as involved in this appeal is pending consideration before the Larger Bench in the case of Agauta Sugar & Chemicals vs CCE, Noida, 2007 (8) STR 496 (T-Del). Accordingly, as prayed for, list this appeal after the disposal of the aforementioned case.
(JUSTICE S.N. JHA) (PRESIDENT) (A.K. SRIVASTAVA) MEMBER (TECHNICAL) Golay