Delhi High Court - Orders
M/S Bhayana Builders Pvt Ltd vs M/S Chintels India Ltd on 26 February, 2026
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~23 to 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 271/2022
M/S BHAYANA BUILDERS PVT LTD .....Appellant
Through: Mr. Kartik Nayar, Advocate
Versus
M/S CHINTELS INDIA LTD .....Respondent
Through: Mr. Kotla Harshavardhan, Ms.
Gayatri Gupta and Mr. Rishabh Warrier,
Advocates
+ FAO(OS) (COMM) 275/2022
M/S BHAYANA BUILDERS PVT LTD .....Appellant
Through: Mr. Kartik Nayar, Advocate
Versus
M/S CHINTELS INDIA LTD .....Respondent
Through: Mr. Kotla Harshavardhan, Ms.
Gayatri Gupta and Mr. Rishabh Warrier,
Advocates
+ FAO(OS) (COMM) 98/2023, CM APPL. 22563/2025 & CM
APPL. 60096/2025
CHINTELS INDIA LTD. .....Appellant
Through: Mr. Harshavardhan Kotla, Ms.
Gayatri Gupta, Mr. Rishabh Warrier,
Advocates
Versus
BHAYANA BUILDERS LTD. & ANR. .....Respondents
Through: Mr. Kartik Nayar, Advocate
+ FAO(OS) (COMM) 272/2024, CM APPL. 68381/2024, CM
APPL. 22564/2025
FAO(OS) (COMM) 271/2022 and other connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/02/2026 at 20:50:12
CHINTELS INDIA PVT LTD .....Appellant
Through: Mr. Harshavardhan Kotla, Ms.
Gayatri Gupta, Mr. Rishabh Warrier,
Advocates
versus
BHAYANA BUILDERS PVT LTD .....Respondent
Through: Mr. Kartik Nayar, Advocate
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 26.02.2026
1. Written submissions of Bhayana Builders Pvt. Ltd are not on record. They are stated to have been filed only yesterday. Let them be re-filed within a week.
2. Re-notify for disposal on 28 April 2026 in the Supplementary List.
C. HARI SHANKAR, J.
OM PRAKASH SHUKLA, J.
FEBRUARY 26, 2026/yg FAO(OS) (COMM) 271/2022 and other connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2026 at 20:50:12