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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Tamilnadu - Subsection

Section 35A(b) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(b)the Government may specify, by general or special order, the policy, guidelines, method and procedure for selection of candidates for admission to a course of study or training in Government colleges and institutions and to a course of study or training in private colleges and institutions to which this Act applies, in respect of seats under Government quota.