Section 14(2)(b) in The M.P. Motoryan Karadhan Rules, 1991

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State of Madhya Pradesh - Subsection

Section 14(2)(b) in The M.P. Motoryan Karadhan Rules, 1991

(b)the acknowledgement issued by the Taxation Authority under sub-rule (5) of Rule 11 or sub-rule (4) of Rule 12 or sub-rule (4) of Rule 13, as the case may be, or

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State of Madhya Pradesh - Subsection

Section 14(2)(b) in The M.P. Motoryan Karadhan Rules, 1991