Rajasthan High Court - Jodhpur
Maharani Dyeing Company vs Rajasthan State Industrial ... on 5 February, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 11201/2018
M/s Mohd. Sayed Dying Company
----Petitioner
Versus
Rajasthan State Industrial Development And Investment
Corporation Limited
----Respondent
Connected With
1. S.B. Civil Writ No. 11534/2011
2. S.B. Civil Writ No. 13162/2012
3. S.B. Civil Writ No. 13163/2012
4. S.B. Civil Writ No. 2825/2013
5. S.B. Civil Writ No. 2826/2013
6. S.B. Civil Writ No. 1736/2014
7. S.B. Civil Writ No. 2583/2014
8. S.B. Civil Writ No. 2584/2014
9. S.B. Civil Writ No. 2593/2014
10. S.B. Civil Writ No. 2594/2014
11. S.B. Civil Writ No. 6887/2015
12. S.B. Civil Writ No. 2389/2016
13. S.B. Civil Writ No. 2392/2016
14. S.B. Civil Writ No. 2393/2016
15. S.B. Civil Writ No. 3848/2016
16. S.B. Civil Writ No. 6258/2016
17. S.B. Civil Writ No. 7972/2016
18. S.B. Civil Writ No. 7976/2016
19. S.B. Civil Writ No. 7977/2016
20. S.B. Civil Writ No. 8337/2016
21. S.B. Civil Writ No. 15331/2017
22. S.B. Civil Writ No. 15340/2017
23. S.B. Civil Writ No. 16181/2017
24. S.B. Civil Writ No. 16899/2017
25. S.B. Civil Writ No. 590/2018
26. S.B. Civil Writ No. 628/2018
27. S.B. Civil Writ No. 1735/2018
28. S.B. Civil Writ No. 1740/2018
(2 of 2) [CW-11201/2018]
29. S.B. Civil Writ No. 7272/2018
30. S.B. Civil Writ No. 7275/2018
31. S.B. Civil Writ No. 12092/2018
32. S.B. Civil Writ No. 12136/2018
For Petitioner(s) : Mr. Hemant Ballani.
Mr. Prem Dayal Bohra.
Mr. Rajesh Parihar.
Mr. Pradeep Gehlot on behalf of
Mr. O.P. Mehta.
Mr. D.S. Gharsana on behalf of
Mr. B.S. Sandhu.
For Respondent(s) : Mr. N.S. Rajpurohit, Govt. Counsel.
Mr. Akshay Surana on behalf of
Mr. Sanjeet Purohit.
HON'BLE MR. JUSTICE INDERJEET SINGH
Order 05/02/2019 List all these writ petitions after four weeks, as prayed by the learned counsel for the parties.
(INDERJEET SINGH),J 82 to 114-Mohan/-
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