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[Cites 0, Cited by 0] [Section 581G(2)] [Section 581G] [Entire Act]

Union of India - Subsection

Section 581G(2)(a) in The Companies Act, 1956

(a)the membership shall be voluntary and available, to all eligible persons who, can participate or avail of the facilities or services of the Producer Company, and are willing to accept the duties of membership;