Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 456] [Entire Act] Union of India - Section Section 80 in The Representation of the People Act, 1951 80. Election petitions.— No election shall be called in question except by an election petition presented in accordance with the provisions of this Part.
