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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(f) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017

(f)It shall have the power to settle rates not covered by tender and settle claims and disputes with contractors.