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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(2) in The Mineral Conservation and Development Rules, 2017

(2)Identification of the different information sources, user categories, preparation of the standard process sheets or templates, configuring and customizing the presentation of the content and other details in this regard as well the role of the administrator for addition of information to the portal or deletion from the portal shall be decided by the Controller General in consultation with the Central Government.