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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(2) in Himachal Pradesh Waqf Rules, 2016

(2)The requisition to the Collector shall be drawn by the Chief Executive Officer in Form HPWB-XVI and sent to the Collector of the respective district through special messenger or by registered post acknowledgment due.