Kerala High Court
Ivan Rathinam vs Milan Joseph on 9 November, 2015
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 21ST DAY OF MAY 2018 / 31ST VAISAKHA, 1940
OP(Crl.). No. 420 of 2015
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(AGAINST ORDER DATED 9.11.2015 OF THE FAMILY COURT, ALAPPUZHA IN CRL.M.P.NO.48/2015 IN M.C.NO..224/2007.) PETITIONER:
IVAN RATHINAM, AGED 50 YEARS, S/O. LATE RATHNAMPILLAI, ARSAR KADAVIL HOUSE, VADAKKAL.P.O., ALAPPUZHA.
BY ADVS. SRI.S.SREEKUMAR (SR.) SRI. BIJU C. ABRAHAM RESPONDENT:
MILAN JOSEPH, AGED 13 YEARS (MINOR), REPRESENTED BY HIS MOTHER AND NEXT FRIEND ASHA LAWRANCE, D/O. M.M.LAWRENCE, AGED 48 YEARS, 702 GARDEN GATE APARTMENTS, GANDHI NAGAR KOCHI - 20 PRESENTLY RESIDNG AT 4C LAND MARK METROPOLIS APARTMENTS, JAWAHAR NAGAR, EAST NADAKAVE, KOZHIKODE.673011.
BY ADVS. SRI.SHYAM PADMAN SRI.S.K.SAJU THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON 21-05-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(Crl.).No. 420 of 2015 (Q)APPENDIX PETITIONER(S)' EXHIBITS EXT.P1: TRUE COPY FO THE JUDGMENT DATED 15/10/2009 IN OS NO.425/2007 OF THE MUNSIFF COURT, ERNAKULAM.
EXT.P2: TRUE COPY OF THE JUDGMNET DATED 21/2/2011 PASSED BY THE HON'BLE SUB COURT, ERNMAKULAM IN AS NO.150/2010. EXT.P3: TRUE COPY FOTHE JUDGMENT DATED 18/3/2008 IN WP(CPNOP.37165/2007(Y) PASSED BY THIS HON'BLE COURT EXT.P4: TRUE COPY OF THE JUDGMENT DATE 3/7/2008 PASSED BY THIS HON'BLE COURT IN RP NO.411/2008.
EXT.P5: TRUE COPY OF TRHE ORDER DTED 14/9/2008 PASSED BY THE HON'BLE SUPREME COURT OF INDIA IN SLP(CIVIL)NO.20951/2008. EXT.P6: TRUYE COPY OF THE ORDER DATED 5/2/2010 PASSED BY THE FAMILY COUYRT, ALAPPUZHA IN MC.NO.224/2007.
EXT.P7: TRUE COPY OF THE JUDGMENT DATED 28/10/2011 PASSED BY THIS HON'BEL COURT IN RSA NO.937/2011.
EXT.P8: TRUE COPY OF THE REVIVAL MEMO CRL.M.P.NO.48/2015 FILED BY TEH RESPONDENT HEREIN BEFORE THE FAMILY COURT, ALAPPUZHA. EXT.P9: TRUE COPY OF THE IMPLEADING PETITION CRL.M.P.NO.97/2015. EXT.P10: TRUE COPY OF THE ORDER DATED 09/11/2015 IN CRL.M.P.NO.58/2015 IN MC NO.224/2007 ON THE FAMILY COURT, ALAPPUZHA. EXT.P11: TRUE COPY FO THE ORDER DATED 09/11/2015 IN CRL.M.P.NO.97/2015 IN MC NO.224/2007 OF THE FAMILY COURT, ALAPPUZHA.
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