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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(2)(h) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(h)the standards of staff, equipment, accommodation, training and other facilities for study or training of the occupational therapists or physiotherapists;