Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Ajay Singh vs Manish Kumar Yadav on 18 November, 2019

Bench: Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.20                               COURT NO.12                SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39931/2019

     (Arising out of impugned final judgment and order dated 18-10-2019
     in SS No. 6540/2019 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     AJAY SINGH                                                          Petitioner(s)

                                                     VERSUS

     MANISH KUMAR YADAV & ORS.                         Respondent(s)
     ( IA No.172630/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT   and   IA  No.172628/2019-PERMISSION TO   FILE  PETITION
     (SLP/TP/WP/..) )

     Date : 18-11-2019 This petition was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
              HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                 Mr.   V.N. Sinha, Sr. Adv.
                                       Mr.   Amit, Adv.
                                       Mr.   P. Muni Subramanyam, Adv.
                                       Mr.   Mohit Kaushik, Adv.
                                       Ms.   Amita M.S., Adv.
                                       Mr.   Ikshit Singhal, Adv.
                                       Ms.   Sonal Arora, Adv.
                                       Mr.   Gurudatta Ankolekar, AOR
                                       Mr.   Tomy Chacko, Adv.

     For Respondent(s)                 Mr.   R. Venkataramani, Sr. Adv.
                                       Mr.   Purushottam Sharma Tripathi, AOR
                                       Mr.   R.C. Prakash, Adv.
                                       Mr.   M.K. Singh, Adv.
                                       Ms.   Vani Vyas, Adv.
                                       Mr.   Ranvir Singh Chhillar, Adv.
                                       Ms.   Sushma Singh, Adv.
                                       Mr.   Yashraj Bundala, Adv.
                                       Mr.   Praveen Vignesh, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for permission to file Special Leave Petition is Signature Not Verified allowed.

Digitally signed by ANITA MALHOTRA Date: 2019.11.20 17:02:53 IST

Reason: Heard learned counsel for the parties.

The Special Leave Petition is dismissed. Pending application stand disposed of.



     (ASHA SUNDRIYAL)                                                 (ANITA RANI AHUJA)
       COURT MASTER                                                    COURT MASTER