Supreme Court - Daily Orders
Ajay Singh vs Manish Kumar Yadav on 18 November, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.20 COURT NO.12 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39931/2019
(Arising out of impugned final judgment and order dated 18-10-2019
in SS No. 6540/2019 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
AJAY SINGH Petitioner(s)
VERSUS
MANISH KUMAR YADAV & ORS. Respondent(s)
( IA No.172630/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.172628/2019-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) )
Date : 18-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. V.N. Sinha, Sr. Adv.
Mr. Amit, Adv.
Mr. P. Muni Subramanyam, Adv.
Mr. Mohit Kaushik, Adv.
Ms. Amita M.S., Adv.
Mr. Ikshit Singhal, Adv.
Ms. Sonal Arora, Adv.
Mr. Gurudatta Ankolekar, AOR
Mr. Tomy Chacko, Adv.
For Respondent(s) Mr. R. Venkataramani, Sr. Adv.
Mr. Purushottam Sharma Tripathi, AOR
Mr. R.C. Prakash, Adv.
Mr. M.K. Singh, Adv.
Ms. Vani Vyas, Adv.
Mr. Ranvir Singh Chhillar, Adv.
Ms. Sushma Singh, Adv.
Mr. Yashraj Bundala, Adv.
Mr. Praveen Vignesh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Application for permission to file Special Leave Petition is Signature Not Verified allowed.
Digitally signed by ANITA MALHOTRA Date: 2019.11.20 17:02:53 ISTReason: Heard learned counsel for the parties.
The Special Leave Petition is dismissed. Pending application stand disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER