Delhi High Court - Orders
Itc Limited vs The Deputy Registrar Of Trade Marks And ... on 2 November, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-TM) 81/2022
ITC LIMITED ..... Appellant
Through: Mr. Debjyoti Sarkar, Mr. Afzal B.
Khan and Mr. Vishal Nagpal, Advs.
versus
THE DEPUTY REGISTRAR OF TRADE MARKS AND ORS
..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat and
Mr.Alexander Mathai Paikaday, Advocates
for R-1
Mr. Kunal Khanna and Mr. Swastik Bisarya,
Advs. for R-2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 02.11.2023
1. The Hon'ble Judge is not holding Court today.
2. Re-notify on 9 February 2024.
BY ORDER (COURT MASTER) NOVEMBER 2, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 01:17:12