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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(3)(b) in The Delhi Special Police Establishment Act, 1946

(b)chosen from amongst officers belonging to the Indian Police Service constituted under the All-India Services Act, 1951 (61 of 1951), for being considered for appointment as the Director. ]