Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 223 in The United Provinces Tenancy Act, 1939 223. Extent to which the term "co-sharer" applies to the thekedar . - The word "co-sharer" shall, for the purpose of this Chapter include a thekedar who is in possession of the property leased to him.
