Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Goa - Subsection

Section 125(2)(a) in The Goa, Housing Board Act, 1968

(a)the Chairman and all the members of the Board shall, as from the date of supersession vacate their offices as such;