Karnataka High Court
Sri Krishnamurthy Koppal S/O ... vs Smt. Deepika W/O Late Kirtikumar Koppal on 23 March, 2023
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CP No. 100050 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD
BENCH
DATED THIS THE 23RD DAY OF MARCH, 2023
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
CIVIL PETITION NO. 100050 OF 2023
BETWEEN:
1. SRI KRISHNAMURTHY KOPPAL S/O SHANKREPPA KOPPAL
AGE: 63 YEARS, OCC: PENSIONER,
R/O: H.NO. 197/34, NARSAPUR VILLAGE,
TAL. AND DIST: GADAG 582102.
2. SMT. RADHA W/O KRISHNAMURTHY KOPPAL
AGE: 51 YEARS, OCC: HOUSEHOLD WORK,
R/O: H.NO. 197/34,NARSAPUR VILLAGE,
TAL. AND DIST: GADAG 582102.
3. KUMARI ANURADHA D/O KRISHNAMURTHY KOPPAL
AGE: 21 YEARS, OCC: STUDENT,
R/O. H.NO. 197/34, NARSAPUR VILLAGE,
TAL. AND DIST. GADAG 582102
Digitally ...PETITIONERS
signed by
ANNAPURNA
CHINNAPPA
(BY SRI. M S HARAVI.,ADVOCATE)
ANNAPURNA DANDAGAL
CHINNAPPA
DANDAGAL Location:
HIGH COURT
OF
KARNATAKA
DHARWAD
AND:
SMT. DEEPIKA W/O LATE KIRTIKUMAR KOPPAL
AGE: 31 YEARS, OCC: HOUSE HOLD,
R/O. H.NO. 1-5-21,SAI BABA ROAD,
BIDAR,DIST: BIDAR 585401.
...RESPONDENT
CP FILED U/S 24(1) OF CPC, PRAYING TO WITHDRAW THE
PENDING SUIT IN OS NO. 58/21 ON THE FILE OF 2ND ADDITION
SENIOR CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS
BIDAR AND SAME SHALL BE TRANSFERRED TO PRINCIPAL SENIOR
CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST CLASS COURT
GADAG FOR TRIAL AND DISPOSAL AS PER ANNEXURE-G.
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CP No. 100050 of 2023
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
After arguing the matter for some time, learned counsel for the petitioners seeks permission to withdraw the petition and has filed a memo to that effect.
Memo is taken on record and same reads as under:
"The petitioners do not want to present the above prosecute the above petition and hence same may be dismissed as withdrawn.
Therefore the petitioners must hereby praise that this Hon'ble Court may be pleased to dismiss the above petition as withdrawn in the interest of justice and equity" (SIC) In view of the same, the civil petition is dismissed as withdrawn.
(Sd/-) JUDGE VMB List No.: 1 Sl No.: 46