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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2)(g) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(g)In case number of the vendors in the original site is more than the number which could be accommodated after the project is completed, allotment by lot can be adopted.