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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Gujarat - Subsection

Section 227(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)to put up a verandah, balcony, arch, connecting passage, sun-shade, weather-frame, canopy, awning, or other such structure or thing projecting from any storey over or across any street or portion thereof: