Supreme Court - Daily Orders
Commissioner Of Income Tax-6, New Delhi vs M/S M.L. Outsourcing Services (P) Ltd. on 22 January, 2015
Bench: T.S. Thakur, Adarsh Kumar Goel
ITEM NO.20 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
835/2015
(Arising out of impugned final judgment and order dated 03/09/2014
in ITA No. 1255/2011 passed by the High Court Of Delhi At New
Delhi)
COMMISSIONER OF INCOME TAX-6, NEW DELHI Petitioner(s)
VERSUS
M/S M.L. OUTSOURCING SERVICES (P) LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 22/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. N.K.Kaul,ASG,
Mr. Kapil Rustagi, Adv.
Mr.Arijit Prasad, Adv.
Mrs. Anil Katiyar,Adv.
Ms. Silpa Nair, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.01.24 05:31:33 ALMT Reason: