Himachal Pradesh High Court
Kavi Raj vs . State Of H.P. And Others on 10 October, 2022
Bench: Sabina, Sushil Kukreja
Kavi Raj vs. State of H.P. and others CWP No.5148 of 2022 .
10.10.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
At the request of learned counsel for the petitioner, list after four weeks.
r to ( Sabina )
Judge
( Sushil Kukreja )
October 10, 2022 (KS) Judge
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