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Supreme Court - Daily Orders

M/S Imperia Structures Limited vs Union Of India on 1 March, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.30+59                         COURT NO.6                  SECTION X
                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS
     Writ Petition(s)(Civil)              No(s).    230/2019

     M/S IMPERIA STRUCTURES LIMITED                                    Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                              Respondent(s)
     (FOR ADMISSION and I.R. and IA No.33874/2019-STAY APPLICATION)

     WITH

     W.P.(C)No. 242/2019
     (FOR ADMISSION and IA No.34638/2019-EX-PARTE AD-INTERIM RELIEF)

     W.P.(C)No. 243/2019
     (FOR ADMISSION and IA No.34642/2019-STAY APPLICATION)

     W.P.(C)No. 229/2019
     (FOR ADMISSION and IA No.33873/2019-GRANT OF INTERIM RELIEF)

     W.P.(C)No. 241/2019
     (FOR ADMISSION and IA No.34620/2019-EX-PARTE AD-INTERIM RELIEF)

     Date : 01-03-2019 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE VINEET SARAN

     For Parties                   Mr.   Niraj Kishan Kaul, Sr. Adv.
                                   Mr.   Simranjeet Singh, Adv.
                                   Mr.   Rohan Ahuja, Adv.
                                   Mr.   Harsh Vardhan, Adv.
                                   Ms.   Rhea Dube, Adv.
                                   Mr.   Gautam Talukdar, AOR
                                   Mr.   Rohit Sharma, Adv.

                                   Mr. Rakesh Kumar, Adv.
                                   Mr. Chetan Dutt, Adv.

                                   Mr.   Jeevesh Nagrath, Adv.
                                   Mr.   Amish Tandon, Adv.
                                   Mr.   Ayush Beotra, Adv.
Signature Not Verified             Ms.   Priyanka Arora, Adv.
Digitally signed by
NIDHI AHUJA
Date: 2019.03.05
                                   Mr.   Akshay Joshi, Adv.
16:33:33 IST
Reason:                            Mr.   Sameer Abhyankar, Adv.

                                   Mr. Sudhanshu Batra, Sr. Adv.

                                                                                       1
W.P.(C) No. 230/2019 etc.

                       Mr.   Lokesh Bhola, Adv.
                       Mr.   Karan Grover, Adv.
                       Mr.   Ankur Prakash, Adv.
                       Mr.   Aditya Mishra, Adv.

                       Mr. Krishna Mohan Mewan, Adv.
                       Mr. Priyadarshi Chaintanyashil, Adv.
                       Ms. Sujata Kurdukar, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

Issue notice.

In the meanwhile, there shall be stay of further proceedings before the National Company Law Tribunal.

Tag the petitions with W.P. (C) No. 43 of 2019.

           (NIDHI AHUJA)                   (RENU DIWAN)
         COURT MASTER (SH)             ASSISTANT REGISTRAR




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