Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(ii) in Martin Luther Christian University Act, 2005

(ii)To establish, maintain and manage Institutes of Research and to assist in administering and managing the Institution and such other centres for research, education and instructions as necessary for the furtherance of the objects of the University;