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[Cites 0, Cited by 0] [Section 19A(4)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(4)(c) in The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996

(c)contain an index, synopsis and list of documents as specified in Appendix -A .