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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(d) in Tamil Nadu Inams (Assessment) Act, 1956

(d)The manner of publication of the notifications under section 3, subsections (2) and (3)[and section 3-A, sub-section (2) and (3)] [Added by section 4(H) of the Tamil Nadu Inams (Assessment) Amendment Act, 1961 (Tamil Nadu Act 16 of 1961).].