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Himachal Pradesh High Court

M/S Shri Nityanand Ji Industries vs . State Of H.P on 28 March, 2022

Bench: Sabina, Satyen Vaidya

M/s Shri Nityanand Ji Industries vs. State of H.P .

and others CWP No. 1725 of 2022 28.03.2022 Present: Mr. Neel Kamal Sood, Advocate with Ms. Seema Azad, Advocate for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General for respondents No. 1, 2, 4 & 5.

Mr. Balram Sharma, Assistant Solicitor General of India for respondent No.3.

CWP No. 1725 of 2022 & CMP No. 3051 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General and Mr. Balram Sharma, learned Assistant Solicitor General of India accept notice on behalf of respondents No. 1, 2, 4 & 5 and respondent No. 3 respectively and seek time to file reply.

List again on 19th July, 2022 ( Sabina ) Judge March 28, 2022 ( Satyen Vaidya ) (naveen) Judge ::: Downloaded on - 28/03/2022 20:12:35 :::CIS