Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 366 in Punjab Jail Manual, 1996 366. Warning to be given. - Before using fire-arms against a prisoner under the authority conveyed in paragraphs 363 to 365 of this Part; the officer of the prison shall give a warning to the prisoner that he is about to fire on him.
