Section 87 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995
87. Production and inspection of election papers.
- While in the custody of the District Election Officer -(a)the packets of unused ballot papers;(b)the packets of used ballot papers whether valid, tendered or rejected;(c)the packets of the counterfoils of used ballot papers; and(d)the packets of marked copies of the voters' lists;shall not be opened and their contents shall not be inspected by, or produced before, any person or authority except under the order of a Competent Court or Authority.
