Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 131(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(6)The periodical cleaning and oiling of arms not in use shall be done by fatigues told off for the purpose.